International Journal of Justice By: LatestLaws.com and IDRC — Issue 3 Vol-3 | April 2026 is now Out! Read it Here!
About the Journal:
The International Journal of Justice (“IJJ” or “the Journal”) ISSN No.: 2583-5475 (O) provides a forum for a diverse array of legal scholarship authored by legal scholars, academicians, practitioners, and law students. IJJ intends to serve as the premier law publication which is focused on law and justice issues. The Journal aspires to publish content that sets the cutting edge of both international and national issues, exploring novel arguments, problems and solutions to advance justice in the world. The IJJ is an open-access, peer-reviewed journal.
The International Journal of Justice is an initiative of the LatestLaws.com and the International Dispute Resolution Council, is a institutional dispute resolution centre duly registered with the Ministry of Corporate Affairs, Government of India as not-for-profit organization aiming to provide state-of-the-art, effective and efficient dispute resolution services.
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We are accepting submissions for our Next Edition of the International Journal of Justice - Issue 1 Vol-4, Click Here to know more details
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